1. Land for Job Scam: Supreme Court stays HC order nullifying appointment of 26,000 Teachers

2. Supreme Court Bar Association writes to CJI Chandrachud requesting statues in Court premises

3. Mistake in judgment, requires reconsideration, say this High Court Judge

4. Britney Spears settles legal case with father Jaime Spears after 13 year battle

5. Around Rs 3,400 crore released to Karnataka for drought management: Central Govt to Supreme Court

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